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Gujarat HC Proposes to Prohibit Social Exclusion of Women Based on Menstrual Status - (09 Mar 2021)

CIVIL

Gujarat High Court has proposed to prohibit the social exclusion of women on the basis of their menstrual status at all places, be it private or public, religious or educational, underlining that all religions (excluding Sikhism) refer to menstruating woman as "ritually unclean.

Tags : GUJARAT HIGH COURT   SOCIAL EXCLUSION OF WOMEN BASED ON MENSTRUAL STATUS  

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