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Uttarakhand HC Directs State to Maintain Strict Vigilance During Kumbh Mela - (09 Mar 2021)

CIVIL

Uttarakhand High Court has directed the state administration to maintain strict vigilance during the Kumbh Mela and even prior thereto, so as to reduce the possibility of Haridwar emerging as a hot bed for the spread of Corona Virus infection.

Tags : UTTARAKHAND HIGH COURT   KUMBH MELA  

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