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Allahabad HC Directs Filing of Steps Taken for Construction of Toilets in Police Stations - (09 Mar 2021)

CIVIL

Allahabad High Court has told the Home Secretary of the Uttar Pradesh Government to file an affidavit in respect of steps taken for construction of ladies' toilets in each Police Stations in the state.

Tags : ALLAHABAD HIGH COURT   CONSTRUCTION OF TOILETS IN POLICE STATIONS  

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