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Delhi Court Convicts Ariz Khan, Indian Mujahideen Operative, in 2008 Batla House Encounter Case - (09 Mar 2021)

CRIMINAL

Delhi Court has convicted accused Ariz Khan alias Junaid in the matter relating to the Batla House encounter of 2008 where police inspector Mohan Chand Sharma and two alleged terrorists were killed during the showdown between the two parties.

Tags : DELHI COURT   2008 BATLA HOUSE ENCOUNTER CASE  

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