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Madras HC Stays High Court Order for Removal for Tasmac Shop in Madurai - (09 Mar 2021)

CIVIL

Madras High Court has put on hold an earlier order passed by the High Court for removal of a Tasmac shop in Madurai on the premise that consumption of liquor was a social evil. The Court has observed that there was no distance rule violation and the licensee of the Tasmac shop was not given an opportunity to be heard.

Tags : MADRAS HIGH COURT   REMOVAL FOR TASMAC SHOP IN MADURAI  

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