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SC Rejects Woman’s Plea to Live with Husband 14 Years After Deserting Him - (09 Mar 2021)

FAMILY

Supreme Court has rejected a woman’s plea to live with her husband 14 years after she deserted him and scotched reconciliation efforts by slapping false dowry harassment charges against him and his relatives, the two grounds on which the trial Court and the High Court had granted him divorce.

Tags : SUPREME COURT   WOMAN’S PLEA TO LIVE WITH HUSBAND  

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