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SC Enquires on Views Regarding 50% Ceiling on Quotas in Government Jobs - (09 Mar 2021)

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Supreme Court has asked all states to submit views on whether they favoured exceeding the court-mandated 50% ceiling on quotas in government jobs and education institutions. The Court has also asked states to say if they feel that the 102nd Constitution Amendment Act has taken away their power to provide quotas.

Tags : SUPREME COURT   50% CEILING ON QUOTAS IN GOVERNMENT JOBS  

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