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Madras HC Grants Bail To DMDK Chief Vijayakanth - (05 Feb 2016)

Madras HC has granted anticipatory bail to DMDK chief Vijayakanth and seven others in a case filed against them for allegedly damaging a bus stop during a demonstration at Thanjavur and tearing a poster having a photo of Tamil Nadu Chief Minister Jayalalithaa.

Tags : MADRAS HC   MDK CHIEF VIJAYAKANTH  

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