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Karnataka HC Enquires if Isha Foundation Collected Money for 'Cauvery Calling' as State Project - (08 Mar 2021)

CIVIL

Karnataka High Court has directed the state government to make a statement if it was willing to make an inquiry whether any money was collected by Sadhguru Jaggi Vasudev's Isha Foundation or Isha Outreach by projecting "Cauvery Calling" as a project of the State government.

Tags : KARNATAKA HIGH COURT   ‘CAUVERY CALLING’ PROJECT  

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