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Supreme Court to Start Hybrid Physical Hearing on Experimental Basis from March 15 - (08 Mar 2021)

CIVIL

Supreme Court has decided to start hearing cases in a hybrid manner from 15th March, 2021. The Court has issued several directions and Standard Operating Procedure for Court's functioning in consideration of the ongoing Covid 19 pandemic and suggestions given by the Bar Associations.

Tags : SUPREME COURT   HYBRID PHYSICAL HEARINGS  

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