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Bombay HC Lifts Prohibition Order on Release of Telugu Movie ‘V’ on OTT Platforms - (08 Mar 2021)

MEDIA AND COMMUNICATION

Bombay High Court has lifted the prohibition order on the release of Telugu Movie 'V' on OTT platform, Amazon Prime, opined that the Vemkateshwara Creation's approach while using actor Sakshi Malik's photograph in the film was 'casual and cavalier in the extreme'.

Tags : BOMBAY HIGH COURT   RELEASE OF TELUGU MOVIE ‘V’  

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