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Delhi HC Stays PCI Communication Barring Govt Agencies from Advertising in Hindustan Media - (08 Mar 2021)

MEDIA AND COMMUNICATION

Delhi High Court has stayed a communication issued by the Press Council of India (PCI) to the Government Departments, which had effectively barred all Government agencies from placing advertisements in the newspapers owned by Hindustan Media Ventures Ltd.

Tags : DELHI HIGH COURT   PRESS COUNCIL OF INDIA   HINDUSTAN MEDIA VENTURES LTD  

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