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Delhi HC Directs 3499 Undertrial Prisoners to Surrender Before Jail Superintendents - (08 Mar 2021)

CRIMINAL

Delhi High Court has directed all 3499 undertrial prisoners who were granted interim bails on the recommendations of the High Powered Committee, to surrender before the Jail Superintendents on the expiry of their interim bail commencing from 7th March, 2021.

Tags : DELHI HIGH COURT   UNDERTRIAL PRISONERS  

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