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Calcutta High Court Directs Administration to Issue Protective Orders Retraining All Illegal Activiti - (08 Mar 2021)

ENVIRONMENT

Calcutta High Court has directed the local administration to issue protective orders retraining all illegal activities in Sundarbans, observing that the report placed before it indicates that all is not well in the area.

Tags : CALCUTTA HIGH COURT   ILLEGAL ACTIVITIES IN THE SUNDERBANS  

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