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Kerala High Court Grants Pre-Arrest Bail to 2 Men Accused of Attacking Sabarimala Activist - (05 Mar 2021)

CRIMINAL

Kerala High Court has allowed pre-arrest bail to two persons accused of being part of a group that sprayed 'chemical' spray on activist Bindu Ammini when she approached the Ernakulam City Commissioner's office in 2019 seeking police protection for her pilgrimage to the Sabarimala temple.

Tags : KERALA HIGH COURT   MEN ACCUSED OF ATTACKING SABARIMALA ACTIVIST  

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