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Supreme Court Grants Interim Protection from Arrest to Amazon Prime Video Head Aparna Purohit - (05 Mar 2021)

CRIMINAL

Supreme Court has granted interim protection from arrest to Amazon Prime Video's India head Aparna Purohit in the First Information Report registered by Uttar Pradesh Police over alleged hurting of religious sentiments by the web series 'Tandav'.

Tags : SUPREME COURT   APARNA PUROHIT   ‘TANDAV’ SERIES  

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