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SC Seeks Centre's Response on Plea Against Blanket Ban on Blood Donation by Transgenders - (05 Mar 2021)

CIVIL

Supreme Court has sought response from the Central Government on a writ petition challenging the blood donor guidelines in so far as they impose a blanket ban on Transgender persons, female sex workers, etc. from donating blood.

Tags : SUPREME COURT   BLANKET BAN ON BLOOD DONATION BY TRANSGENDERS  

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