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Bombay HC Directs Grandmother to Hand Over Custody of Grandchild to Parents - (05 Mar 2021)

FAMILY

Bombay High Court has directed a woman to immediately hand over custody of her 12-year-old grandchild to the child’s parents. The Court has held that parents were the natural guardians and had the highest right to have custody of a child.

Tags : BOMBAY HIGH COURT   CUSTODY OF CHILD  

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