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Telangana HC Gives Green Signal to EFLU to Go Forward with Recruitments - (05 Mar 2021)

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Telangana High Court has given green signal to English and Foreign Languages University (EFLU) to go ahead with the recruitment of persons to different posts for which it had issued notification in year 2020.

Tags : TELANGANA HIGH COURT   ENGLISH AND FOREIGN LANGUAGES UNIVERSITY  

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