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Telangana High Court Orders Imprisonment of Two Collectors and RDO - (05 Mar 2021)

CONTEMPT OF COURT

Telangana High Court has sentenced Sircilla Collector D. Krishna Bhaskar, the then Joint Collector (now Collector of Wanaparthy) Yashmin Basha and Land Acquisition Officer/ Revenue Divisional Officer N. Srinivas Rao to undergo a simple imprisonment of three months and pay a fine of Rs. 2,000 in a contempt case.

Tags : TELANGANA HIGH COURT   IMPRISONMENT OF TWO COLLECTORS AND RDO  

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