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Allahabad HC Stops Establishment of GST Appellate Tribunal in UP Without Court's Permission - (05 Mar 2021)

CIVIL

Allahabad High Court has restrained the Central Government from establishing the Goods and Services Tax Appellate Tribunal in the State of Uttar Pradesh without Court's permission.

Tags : ALLAHABAD HIGH COURT   ESTABLISHMENT OF GST APPELLATE TRIBUNAL  

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