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Delhi HC Directs Union to File Affidavit in Case Regarding Covid Vaccine for Legal Fraternity - (05 Mar 2021)

CIVIL

Delhi High Court has directed the Union, government of Delhi, Bharat Biotech and Serum Institute of India to file their affidavits addressing various issues raised by the Court in a case concerning Covid19 vaccination for the legal fraternity.

Tags : DELHI HIGH COURT   COVID VACCINE FOR LEGAL FRATERNITY  

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