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Supreme Court: Some Screening Needed on OTT Platforms, Even Porn Shown - (04 Mar 2021)

MEDIA AND COMMUNICATION

Supreme Court has called for screening of video content on OTT platforms, saying "even pornographic material is being shown" on some of them. There should be a mechanism to screen such programmes, the top court said, directing the Centre to place before it the recent guidelines of the Government to regulate social media platforms.

Tags : SUPREME COURT   OTT PLATFORMS  

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