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Central Government Amends Insurance Ombudsman Rules, 2017 - (04 Mar 2021)

INSURANCE

Central Government on 2nd March 2021 has notified comprehensive amendments to the Insurance Ombudsman Rules, 2017, with a view to improve the working of the Insurance Ombudsman mechanism to facilitate resolution of complaints regarding deficiencies in insurance services in a timely, cost-effective and impartial manner.

Tags : CENTRAL GOVERNMENT   INSURANCE OMBUDSMAN  

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