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SC Dismisses UP Govt’s Plea Against HC Order Granting Protection from Arrest to Mukhtar Ansari's Sons - (04 Mar 2021)

CRIMINAL

Supreme Court has dismissed a plea filed by the Uttar Pradesh Government against the Allahabad High Court's interim order granting protection from arrest to two sons of gangster-turned-politician Mukhtar Ansari in an alleged forgery case.

Tags : SC   MUKHTAR ANSARI  

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