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DHC: Weight in Claim to Declare Judges, Lawyers as Frontline Workers to Get Covid Vaccine on Priority - (04 Mar 2021)

CIVIL

Delhi High Court (DHC) has said that prima facie there is weight in the claim of the Bar Council of Delhi to declare all people associated with the judicial functioning, including judges, court staff and lawyers as "frontline workers" so that they could receive COVID-19 vaccination on priority and without limitations of their age or physical condition.

Tags : DHC   FRONTLINE WORKERS  

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