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Punjab and Haryana High Court Stays Installation of Mobile Towers Atop Houses in Punjab - (04 Mar 2021)

MEDIA AND COMMUNICATION

Punjab and Haryana High Court has stayed the installation of mobile phone towers atop residential buildings in Punjab holding that slapdash setting up of such towers might put lives and property of people in danger.

Tags : PUNJAB AND HARYANA HIGH COURT   MOBILE TOWERS  

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