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NGT Issues Summons Noida, Faridabad Officials - (04 Feb 2016)

National Green Tribunal (NGT) has summoned officials of Uttar Pradesh and Haryana Government for their failure to curb illegal sand mining on the floodplains of river Yamuna, already banned by NGT.

Tags : NATIONAL GREEN TRIBUNAL   UTTAR PRADESH   HARYANA GOVERNMENT  

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