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ITAT Hyderabad: Cost of Steam Transferred from Power Division to Sugar Division Computed was more - (04 Mar 2021)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Hyderabad Bench has while upholding the order of Commissioner of Income Tax (Appeals) noted that the cost of steam transferred from power division to sugar division computed was more than the prayer.

Tags : ITAT HYDERABAD   STEAM  

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