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Bombay High Court Directs OTT Platform Amazon Prime to Take Down Telugu Movie 'V' - (04 Mar 2021)

MEDIA AND COMMUNICATION

Bombay High Court has restrained Venkateshwara Creations Pvt Ltd from releasing the Telugu Movie 'V' on the OTT platform, Amazon Prime until deletion of a scene wherein a portfolio picture of Mumbai based actor, Sakshi Malik was used without her permission.

Tags : BOMBAY HIGH COURT   OTT PLATFORM  

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