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Delhi High Court Orders Suspension of HappyEasyGo.com Ad Account on Google - (04 Mar 2021)

MEDIA AND COMMUNICATION

Delhi High Court has directed search engine major Google to suspend the advertising account of travel booking website, HappyEasyGo.com on its Ad Words programme, where companies bid for keywords to appear on top of Google's search results.

Tags : DELHI HIGH COURT   GOOGLE  

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