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SC Asks NGT to Take Decision on Sea Port in Vizhinjam - (04 Feb 2016)

SC has asked National Green Tribunal (NGT) to consider finally a case regarding construction of a deep sea port in Vizhinjam, near Kovalam, Kerala. The court lifted a stay imposed on the proceedings before the NGT last year.

Tags : SC   NGT   SEA PORT IN VIZHINJAM  

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