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SC Orders 2674 Prisoners in Delhi Released on Interim Bail to Surrender Within 15 Days - (04 Mar 2021)

CRIMINAL

Supreme Court has directed 2674 prisoners of Delhi jails, who had been granted interim bail by trial courts and the Delhi High Court, to surrender within 15 days from March 1 in view of the improving COVID-19 situation.

Tags : SC   INTERIM BAIL  

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