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Supreme Court Issues Notice to Madras HC, Stays Disciplinary Proceedings Against Labour Judge - (04 Mar 2021)

LABOUR AND INDUSTRIAL

Supreme Court has issued notice in plea filed by a Labour Court Judge against disciplinary proceedings against him ordered by the Madras High Court. The Top Court has issued notice to Madras High Court, returnable in four weeks.

Tags : SUPREME COURT   DISCIPLINARY PROCEEDINGS  

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