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SC Dismisses Plea Against Ex-J&K CM Farooq Abdullah for Remarks on Article 370 - (03 Mar 2021)

CONSTITUTION

Supreme Court has dismissed a Public Interest Litigation seeking action against former Chief Minister of Jammu and Kashmir, Farooq Abdullah, for his comments on abrogation of Article 370 of the Constitution of India, 1949.

Tags : SUPREME COURT   EX-J&K CM FAROOQ ABDULLAH  

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