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Karnataka HC Calls for Appearance of BBMP Officers for Solving Road Potholes Problem - (03 Mar 2021)

CIVIL

Karnataka High Court has directed Bruhat Bengaluru Mahanagara Palike (BBMP) to study the report prepared by Karnataka State Legal Services Authority (KSLSA) before coming out with an action plan to repair potholes and bad roads and footpaths in the city.

Tags : KARNATAKA HIGH COURT   ROAD POTHOLES PROBLEM  

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