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Rajasthan HC Cancels Single Bench Order Staying Recruitment of RAS 2018 - (03 Mar 2021)

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Rajasthan High Court has cleared the way for the recruitment of RAS 2018 by cancelling the single bench order staying the interview and merit list directing the RPSC to prepare a revised merit list with a common minimum qualifying mark for all categories of candidates instead of different qualifying marks for different categories.

Tags : RAJASTHAN HIGH COURT   RAS 2018  

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