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Madras HC Directs Collection of Satellite Images to Determine Encroachments on Water Bodies - (03 Mar 2021)

ENVIRONMENT

Madras High Court has expressed concern over numerous complaints of waterbodies disappearing every now and then due to encroachments. The Court has directed the Collectors of all districts to collect satellite images of every taluk under their jurisdiction so that those images can serve as a reference point whenever any complaint of encroachment is raised in the future.

Tags : MADRAS HIGH COURT   ENCROACHMENTS ON WATER BODIES  

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