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Kerala HC Issues Notice on Plea Challenging Arogyakeralam Order on Payment of Salaries to Nurses - (03 Mar 2021)

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Kerala High Court has issued notice to the State government, the Malappuram district programme manager of Arogyakeralam, and the Indian Nursing Council on a petition challenging an Arogyakeralam order on providing salary to staff nurses only for the days they have worked in a month.

Tags : KERALA HIGH COURT   PAYMENT OF SALARIES TO NURSES  

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