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Bombay High Court Grants Bail to Ex-BARC CEO Partho Dasgupta in TRP Scam Case - (03 Mar 2021)

CRIMINAL

Bombay High Court has granted bail to Partho Dasgupta, former CEO of Broadcast Audience Research Council (BARC), Partho Dasgupta, in the case registered by the Mumbai police over the alleged manipulation of Target Rating Points (TRPs) of news channels to give undue favours to Republic TV.

Tags : BOMBAY HIGH COURT   PARTHO DASGUPTA  

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