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Madras HC Issues Notice to Tamil Nadu over TNPSC Appointments - (04 Feb 2016)

Madras High Court has issued notice to Tamil Nadu Government on a petition filed by senior DMK leader T.K.S. Elangovan challenging appointment of advocates allegedly owing allegiance to AIADMK as members of Tamil Nadu Public Service Commission (TNPSC).

Tags : MADRAS HIGH COURT   TNPSC APPOINTMENTS  

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