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Delhi HC Directs Administrative Wing & Delhi Govt to Consider Digitization of All Court Records - (03 Mar 2021)

CIVIL

Delhi High Court has observed that the technological infrastructure that was added to it for conducting virtual hearings during the Covid-19 pandemic must be capitalized even after resumption of physical hearings from March 15. The Court has ordered its administrative wing and the Government authorities to consider a Standard Operating Procedure (SOP) for digitisation all of case files in the subordinate courts and the High Court.

Tags : DELHI HIGH COURT   DIGITIZATION OF COURT RECORDS  

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