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Meghalaya HC Directs State to Formulate Policy for Provision of Drinking Water - (03 Mar 2021)

CIVIL

Meghalaya High Court has directed the State of Meghalaya to formulate a policy laying down a roadmap for those people residing in this State, who, till date, do not have any easy access to potable and arsenic-free drinking water.

Tags : MEGHALAYA HIGH COURT   POLICY FOR PROVISION OF DRINKING WATER  

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