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Karnataka HC Suggests State to Ascertain Scheme for Benefit of Advocates - (03 Mar 2021)

INSURANCE

Karnataka High Court has suggested the State government to convene a meeting of officer bearers of Bar Association, State government officials, LIC and four public sector Insurance companies including New Indian Insurance company, to ascertain whether a scheme can be evolved for the benefit of Advocates, as was done by the Delhi Government last year.

Tags : KARNATAKA HIGH COURT   SCHEME FOR BENEFIT OF ADVOCATES  

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