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Bombay HC Sets Aside Notifications Reserving Wards in Goa Municipal Councils - (03 Mar 2021)

CIVIL

Bombay High Court has quashed reservations made in Municipal Councils of Sanguem, Mormugao, Mapusa, Margao and Quepem in Goa. The Court has directed the state to issue a fresh notification ensuring reservations for women and other communities to ensure that the process is completed by 15 April 2021.

Tags : BOMBAY HIGH COURT   RESERVING WARDS IN GOA MUNICIPAL COUNCILS  

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