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Karnataka HC Stays Polls to Chittapur Taluk Panchayat - (04 Feb 2016)

Karnataka HC has stayed election process which has already begun in Chittapur Taluk Panchayat of Kalaburagi district and imposed a stiff fine on counsel of State Election Commission for remaining absent when the case came up for hearing in the court.

Tags : KARNATAKA HC   CHITTAPUR TALUK PANCHAYAT   POLLS  

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