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Delhi Court Grants Bail to Man Accused of Attempting to Run Tractor Over Policemen in Tractor Rally - (02 Mar 2021)

CRIMINAL

Delhi Court has granted bail to one Ashish Kumar in a case related to the violence that broke out during the tractor parade on Republic Day in relation to the farmers protest. The Court has observed that there was "no specific role assigned" to the accused in the case and that he had "not attempted to kill or hurt the police personnel" deployed in law and arrangement duty.

Tags : DELHI COURT   TRACTOR RALLY  

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