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Delhi HC Quashes Defamation Case Against Mitali Saran and Business Standard Over RSS Article - (02 Mar 2021)

MEDIA & COMMUNICATION

Delhi High Court has quashed the defamation complaint filed against newspaper Business Standard, its editorial Director A.K. Bhattacharya and journalist Mitali Saran for alleged defamatory remarks made against Rashtriya Swayamsevak Sangh (RSS) in an article. The Court has held that the complaint in question is not maintainable and is liable to be dismissed, as the complainant Lohitaskah Shukla, cannot be regarded as a "person aggrieved" with respect to the comments made against the RSS.

Tags : DELHI HIGH COURT   MITALI SARAN   BUSINESS STANDARD  

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