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Kerala High Court Dismisses Bail Application Filed by Jollyamma Joseph - (02 Mar 2021)

CRIMINAL

Kerala High Court has dismissed a bail application filed by Jollyamma Joseph, accused of poisoning six members of her family over a span of fourteen years, higlighting that statements made by her son as well as other close relatives pointed to her complicity in the killings.

Tags : KERALA HIGH COURT   JOLLYAMMA JOSEPH  

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