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Bombay HC Relaxes Bail Condition to Facilitate Varavara Rao Release on Temporary Bail - (02 Mar 2021)

CRIMINAL

Bombay High Court has allowed 81-year-old Telugu poet - Dr Varavara Rao's - plea for relaxation of his temporary bail condition and provisional release on furnishing a cash security of Rs 50,000. The Court has granted the Bhima Koregaon – Elgaar Parishad accused time till April 5, 2021 to furnish solvent sureties.

Tags : BOMBAY HIGH COURT   VARAVARA RAO  

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